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[Cites 0, Cited by 0] [Section 13A(4)] [Section 13A] [Entire Act]

State of Rajasthan - Subsection

Section 13A(4)(iv) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(iv)If it is discovered at any time that any information submitted by any applicant is false, or if any allottee fails to cultivate the land personally the entire land allotted may be resumed by the Allotting Authority without payment of compensation.