Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(a) in Dr. M.G.R. Medical University, Tamil Nadu, Employees Conduct Statutes (a)"Act" means the Dr. M.G.R. Medical University, Chennai, Act, 1987, (Tamil Nadu Act 37 of 1987), as amended from time to time;
