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State of Tamilnadu - Section

Section 18 in Tamil Nadu Aliyasantana Act, 1949

18. Devolution of property left by Aliyasantana male intestate.

- On the death intestate of an Aliyasantana male, his property, which is self-acquired or separate, shall devolve in the order and according to the rules contained in sections 19, 20, 21, 22, 23 and 24.