Bombay High Court
Smt. Jyoti Wd/O Deorao Bhadang And Other vs M/S Logistic Projects India Ltd, Gujrat ... on 16 August, 2017
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
FIRST APPEAL NO. 162 OF 2010
Smt. Jyoti Wd/o Deorao Bhadang And Other ....Petitioner
V/S
M/s Logistic Projects India Ltd, Gujrat And Anr. ....Respondent
Asghar Husain For Petitioner Godbole Arvind R. For R.no.2 Anita Mategaonker For/r-2 For Respondent CORAM : KUM. INDIRA JAIN, J DATE : 16th August, 2017 P.C. :
Heard Mr. Asghar Hussain adv. for appellant. Anita Singh (Mategaonkar) adv. for R 2. s.o. to 21/8/17 as part heard.
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