Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 202] [Entire Act] State of Himachal Pradesh - Subsection Section 202(l) in The Himachal Pradesh Municipal Corporation Act, 1994 (l)provide for the issue of directions for abatement of nuisance caused by the steam, water, electrical, mechanical or other power ;
