Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26L(1)] [Section 26L] [Entire Act]

State of Uttar Pradesh - Subsection

Section 26L(1)(i) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(i)Superintendence and control over the working of the Market Committees and other affairs thereof including programmes undertaking by such Committees for the [construction of new Market Yard and development of existing Markets and Market Areas;] [Substituted by section 14 (a) of U.P. Act No. 6 of 1977.]