Section 66 in The M.P. Extension of Laws Act, 1958
66. The Madhya Pradesh Criminal Procedure Code (Amendment) Act, 1950 (L of 1950)
Section 2. - (1) In clause (a) for "Section 509" substitute "each of the Sections 506 and 509".(2)In clause (b) for "Section 510" substitute "each of the Sections 507 and 510".
