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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

Union of India - Subsection

Section 1(3)(lxvi) in The Employees' Provident Funds Scheme, 1952

(lxvi)[ as respects establishments which are exclusively or principally engaged in general insurance business come into force on the 31st day of January, 1970;] [Inserted by G.S.R. 14, dated 23.12.1969.]