Madhya Pradesh High Court
Vinit Kumar Dubey vs Smt. Nikita Dubey on 22 April, 2022
Author: Atul Sreedharan
Bench: Atul Sreedharan
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 3849 of 2022 (VINIT KUMAR DUBEY Vs SMT. NIKITA DUBEY) Dated : 22-04-2022 None for the petitioner.
If on the next date of hearing no one appears on behalf of the petitioner, this Court shall be at liberty to dismissed the petition for non-prosecution.
List this case on 5.7.2022.
(ATUL SREEDHARAN) JUDGE ss Signature Not Verified SAN Digitally signed by SHYAMLEE SINGH SOLANKI Date: 2022.04.23 17:26:56 IST