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State of Uttar Pradesh - Section

Section 12 in Savings-Cum-Insurance Scheme for the Teachers and Employees of State of Aided High and Higher Secondary Schools in Uttar Pradesh

12.

The District Inspector of Schools shall scrutinise the papers and after verifying the details from the original records available with the, shall certify the papers as per the claim form and shall send the original nomination and the original death certificate along with the claim form to the Directorate of Education, Allahabad.