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[Cites 0, Cited by 0] [Section 46] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 46(3) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(3)The annual administration report of the Gram Panchayat shall contain an introductory section with basic statistics about the Gram Panchayat and data related to devolution of functions, finances, functionaries and performance of its duties, functions and obligations.