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[Cites 0, Cited by 0] [Section 2(13)] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(13)(f) in Mizoram (Land Revenue) Act, 2013

(f)the elevators, tanks, pumps, motors, fans, compressors, ducts and in general all apparatus and installations existing for the common use;