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State of Andhra Pradesh - Section

Section 129 in Andhra Pradesh Co-Operative Societies Act, 1964

129. Certain Acts not to apply.

- The provisions of the Companies Act, 1956, [the Andhra Pradesh (Andhra Area) Shops and Establishments Act, 1948 and the Andhra Pradesh (Telangana Area) Shops and Establishments Act, 1951, shall not apply to societies.] [Since repealed by the Andhra Pradesh Shops and Establishments Act, 1966.]