Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Jharkhand - Subsection Section 50(10) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017 (10)The members of the Steering Committee other than ex-officio members shall be appointed with the approval of the Minister for Women and Child Development.
