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[Cites 0, Cited by 0] [Section 6(10)] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(10)(m) in Tamil Nadu Fire Service Rules, 1990

(m)perform parade and drills as per scheduled routine or such other drills as may be ordered by the officer in charge and to attend all kinds of authorised demonstration relating to fire service, in and outside fire station;