Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(5) in The Bihar Finance Service Rules, 1953 (5)Senior most member of the Bihar Finance Service belonging to the Scheduled Caste/Scheduled Tribe.]Note. - Old sub-rule (2) of Rule 20 runs as under:-
