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[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Jharkhand - Subsection

Section 45(b) in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016

(b)To antiquities to which the provisions of the Ancient Monuments and Archaeological Site and Remains Act, 1958 (XXIV of 1958), apply for the time being ; or