Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 123(2)] [Section 123] [Entire Act]

State of Rajasthan - Subsection

Section 123(2)(lxxvi) in Rajasthan Co-operative Societies Act, 2001

(lxxvi)the manner in which- the property or any portiOn thereof, ordered to be transferred to a society under, section 103, shall be transferred to a society;