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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Karnataka - Subsection

Section 18(2) in Sri Malai Mahadeswaraswamy Kshethra Development Authority Act, 2013

(2)Subject to sub section(1) of Section 12 on and from the date of commencement of the SriMalaiMahadeshwaraswamykshetra Development Authority (Amendment) Act, 2014 the Management of the employees of the Temple shall vest in the Authority.