Chattisgarh High Court
S. K. Joshi vs Zila Sahakari Kendriya Bank Maryadit, ... on 25 April, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 1228 of 2018
Shri S.K.Joshi Versus Zila Sahakari Kendriya Bank Maryadit & Ors.
25.04.2018 Shri Kapil Maini on behalf of Shri Goutam Khetrapal, Advocate for
the petitioner.
Shri V.G.Tamaskar, Advocate for the respondents.
At the request of the counsel for the petitioner, list it in next week.
Sd/-
(P. Sam Koshy) JUDGE Sumit