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[Cites 0, Cited by 0] [Section 113(1)] [Section 113] [Entire Act]

State of Rajasthan - Subsection

Section 113(1)(i) in Rajasthan Panchayati Raj Rules, 1996

(i)When an objection to the attachment has not been filed under Rule 112 or, if filed, has been disallowed, and