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[Cites 0, Cited by 0] [Section 10(3)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(3)(a) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(a)in emergency cases, when the patient is at imminent risk of physical injury, decline or death if such intervention or procedure is withheld or postponed; or