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State of Maharashtra - Section

Section 11 in The Maharashtra Metropolitan Region Development Authority Act, 2016

11. Provisions for inviting officers of Government and local authority to assist or advice.

- The Authority, or the Executive Committee may invite any officer of the Government or local authority to attend its meeting or meetings as a special or permanent invitee for the purpose of assisting or advising it on any matter or matters. The officer so invited may take part in the proceedings, but shall have no right to vote.