Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 7 in The Bihar Fire Service Act, 1948 7. Bar to other employments. - Every member of the Bihar Fire Service shall be a whole time servant of the [State] [Substituted by A.L.O.] Government and shall not accept any other employment or office without the permission in writing of the Inspector-General of Police.
