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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 22(1)(i) in Srinagar and Jammu Cluster Universities Act, 2016

(i)to provide buildings, premises, furniture, apparatus, equipment and other means and facilities needed for carrying on the work of the Cluster University concerned ;