Gujarat High Court
Jaideep Sinhji Jadeja vs The State Of Gujarat on 28 July, 2020
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/SCA/8727/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 8727 of 2020
With
CIVIL APPLICATION (FOR JOINING PARTY) NO. 1 of 2020
In R/SPECIAL CIVIL APPLICATION NO. 8727 of 2020
With
CIVIL APPLICATION (FOR ORDERS) NO. 2 of 2020
In R/SPECIAL CIVIL APPLICATION NO. 8727 of 2020
With
CIVIL APPLICATION (FOR ORDERS) NO. 3 of 2020
In R/SPECIAL CIVIL APPLICATION NO. 8727 of 2020
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JAIDEEP SINHJI JADEJA & 54 other(s)
Versus
THE STATE OF GUJARAT & 15 other(s)
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Appearance:
ABHISST K THAKER(7010) for the Petitioner(s) No.
1,10,11,12,13,14,15,16,17,18,19,2,20,21,22,23,24,25,26,27,28,29,3,30,31,32,
33,34,35,36,37,38,39,4,40,41,42,43,44,45,46,47,48,49,5,50,51,52,53,54,55,6,
7,8,9
for the Respondent(s) No. 1,10,11,12,13,14,15,16,2,3,4,5,6,7,8,9
MR KRUTIK PARIKH
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CORAM: HONOURABLE MR. JUSTICE G.R.UDHWANI
Date : 28/07/2020
COMMON ORAL ORDER
Civil Application No. 1 of 2020 in SCA No. 8727 of 2020.
By consent; the application for joining the applicants is granted.
(G.R.UDHWANI, J) Civil Application No. 2 and 3 of 2020 in SCA No. 8727 of 2020.
By consent between the learned advocates for the parties, the petitioners No.21, 25, 35, 39 and 40 shall stand deleted. The applications are disposed of.
(G.R.UDHWANI, J) SCA No. 8727 of 2020:
Disposed of as withdrawn as requested by the learned counsel for the petitioner. Permission to file the affidavit of withdrawal is granted.
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