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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(a) in Madhu Babu Pension Yojana Rules, 2008

(a)
(i)is of 60 years of age and above (OAP)
(ii)or, is a widow (irrespective of age) (WP)
(iii)or is a leprosy patient with visible signs of deformity (irrespective of age) (CLP)
(iv)[ or is a person of 5 years of age or, above and unable to do normal work due to his/her deformity or disability being totally, blind or orthopaedically handicapped or hearing and speech impaired or mentally retarded or, with cerebral palsy (Disability Pension).] [Substituted vide Orissa Gazette Extraordinary No. 2187 dated 29.11.2008.]
(v)or, a widow of AIDS patient (irrespective of age and income criteria mentioned under Rule 6(b), (WP-AIDS)
(vi)or, an AIDS patient identified by the Orissa State AIDS Control Society (irrespective of income as under Rule 6 (b), (DP-AIDS)