Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Punjab - Subsection Section 3(3) in Punjab Water Supply and Sewerage Board (Conduct of Business) Rules 1980 (3)The notice convening a meeting of the Board shall be signed by the Secretary or in his absence by any other Officer authorised by Chairman in this behalf.
