Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of West Bengal - Subsection Section 5(1) in The Lady Dufferin Victoria Zenana Hospital Act, 1955 (1)The Governing Body of the Society are hereby empowered to appoint such trustees as they may think fit for the purpose of this Act.
