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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2) in Rajasthan Power Sector Reforms Act, 1999

(2)The Commission shall have power, while making an interim or final order under this Part, to direct that compensation be paid by the person, guilty of violating or non-compliance as provided in sub-section (1), to the person or persons affected by such violation or non-compliance.