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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(2) in The Goa, Daman and Diu School Education Act, 1984

(2)There shall be credited to the School Fund,-
(a)any aid (other than maintenance grant) granted under section 7;
(b)income other than income from fees accruing to the school;
(c)any other contributions, endowments and the like.