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[Cites 0, Cited by 0] [Section 67G(14)] [Section 67G] [Entire Act]

State of Punjab - Subsection

Section 67G(14)(b) in The Punjab Factory Rules, 1952

(b)In no circumstances shall any locomotive or train be moved between sunset and sunrise or at any time when there is fog, unless it carries a white head light and a red rear light.