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[Cites 0, Cited by 0] [Section 68] [Entire Act]

NCT Delhi - Subsection

Section 68(10) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(10)The number of posts in the category of counsellor, case worker or probation officer, house father or house mother, educator, and vocational instructor may proportionally increase with the increase in the capacity of the institution.