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Supreme Court - Daily Orders

R. Krishnamurthy vs Union Of India . on 18 January, 2016

Author: R.K. Agrawal

Bench: R.K. Agrawal

     ITEM NO.46                                COURT NO.8                  SECTION PIL(W)

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil) Diary No(s).                   1989/2015


     R. KRISHNAMURTHY                                                      Petitioner(s)

                                                      VERSUS

     UNION OF INDIA & ORS.                                                 Respondent(s)

     (Office report for directions)


     Date : 18/01/2016 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE R.K. AGRAWAL
                                               [IN CHAMBERS]


     For Petitioner(s)                  Petitioner-in-person (Not Present)


     For Respondent(s)


                                         The Court made the following
                                                 O R D E R

Petitioner-in-person has submitted a letter dated 24th November, 2015 stating therein that Writ Petition (Civil) D.No. 1989/2015 does not survive and has become infructuous.

The Writ Petition is accordingly dismissed as withdrawn.

                               (RASHI GUPTA)                            (SUMAN JAIN)
                                  SR. P.A.                              COURT MASTER


Signature Not Verified

Digitally signed by
RASHI GUPTA
Date: 2016.01.19
16:26:02 IST
Reason: