Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] Bombay Presidency - Subsection Section 6(4) in The Bombay Electricity Duty Rules, 1962 (4)The Revenue Officer concerned shall be responsible for keeping a watch on the recovery of the electricity duty by the Inspector and the electrical contractor under this rule.
