Section 9 in The Bombay Public Trusts Act, 1950

[Cites 0, Cited by 36] [Entire Act]

- For the purposes of this Act, a charitable purpose includes-

(1)relief of poverty or distress,

(2)education,

(3)medical relief and

(4)the advancement of any other object of general public utility, but does not include a purpose which relates-

(a)exclusively to sports, or

(b)exclusively to religious teaching or worship

Legal Document View