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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(2)(c) in The M.P. Vanaspati Rog Tatha Vinashi Kit Adhiniyam, 1972

(c)the class of officers who are bound to make a report as required under sub-section (1) of Section 13; and