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Patna High Court - Orders

Sc/St Association vs The State Of Bihar on 26 September, 2023

Author: Madhuresh Prasad

Bench: Madhuresh Prasad

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                Civil Writ Jurisdiction Case No.4811 of 2023
                  ======================================================
                  SC/ST Association & Anr.

                                                                                ... ... Petitioner/s
                                                     Versus
                  The State of Bihar & Ors.

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s   :       Ms.Ritika Rani, Adv.
                  For the Respondent/s   :       Mr.Sheo Shankar Prasad (SC8)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE MADHURESH PRASAD
                                        ORAL ORDER

8    26-09-2023

Learned counsel for the petitioners and learned counsel for the State are present.

2. As prayed for on behalf of the petitioners, the matter is passed over.

(Madhuresh Prasad, J) shyambihari/-

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