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Madras High Court

P.Manoj Kumar vs The District Collector on 20 August, 2025

                                                                                                 WP No. 15007 of 2019




                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                                 DATED: 20-08-2025

                                                          CORAM

                                  THE HONOURABLE MR.JUSTICE T. VINOD KUMAR

                                                WP No. 15007 of 2019
                1. P.Manoj Kumar,
                S/o.S.Panneer, Door No.3/52,
                D.Rajeshwari Nagar, Vilanthida
                Samuththiram Village and Post, Sirkali
                Taluk, Nagappattinam District. 609 108.
                                                                                        Petitioner(s)
                                                               Vs
                1. The District Collector,
                Collectorate of Nagappattinam,
                Nagappattinam Town and Taluk,
                Nagappattinam District.

                2.The Revenue Divisional Officer,
                O/o.The District Collector Compound ,
                Nagapattinam Town and Taluk,
                Nagappattinam District.

                3.The Deputy Superintendent of Police,
                Vigilance and Anti - Corruption,
                Nagapattinam Town and Taluk,
                Nagappattinam District.

                4.The Revenue Divisional Officer,
                O/o.The Revenue Divisional
                Officer,Myladuthurai Town and Taluk,
                Nagappattinam District.



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                                                                                      WP No. 15007 of 2019



                5.The District Employment Officer,
                O/o.The District Employment
                Officer,Nagapattinam Town and Taluk,
                Nagappattinam District.

                6.The Assistant Director
                Ex Service Man Welfare Board, O/o.Ex-
                Service man Welfare Board, Nagapattinam
                Town and Taluk, Nagappattinam District.

                7.The Thasildhar,
                O/o.The Thasildhar, Sirkazhi Town and
                Taluk, Nagappattinam District.

                8.The Inspector of Police,
                Vigilance and Anti - Corruption,
                Nagapattinam Town and Taluk,
                Nagappattinam District.

                9.R.Sankar,

                10.R.Rajarathnam,
                The Assistant Tahsildhar, O/o.The Assistant
                Tahsildhar, Sirkazhi Town and Taluk,
                Nagappattinam District.

                11.R.Ragu,
                The Senior Inspector of Revenue,O/o.The
                Thasildhar, Sirkazhi Town and Taluk,
                Nagappattinam District.

                12.The Revenue Inspector,
                O/o.The Revenue Inspector, Sirkazhi Town
                and Taluk, Nagappattinam District.

                13.The Revenue Inspector,



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                                                                                     WP No. 15007 of 2019



                O/o.The Revenue Inspector,Thiruvenkadu
                Revenue Firka, Sirkazhi Taluk,
                Nagapattinam District.

                14.The Revenue Inspector,
                O/o.The Revenue Inspector,Vaitheeswaran
                Koil Revenue Firka, Sirkazhi Taluk,
                Nagapattinam District.

                15.The Revenue Inspector,
                O/o.The Revenue Inspector, Puttur Revenue
                Firka, Sirkazhi Taluk, Nagapattinam District.

                16.The Revenue Inspector,
                O/o.The Revenue Inspector,Madhanam
                Revenue Firka, Sirkazhi Taluk,
                Nagapattinam District.

                17.S.Deepa,

                18.G.Arul Prakash,

                19.P. Kalaivani,

                20.B.Punitha Jothi,

                21.G.Arivazhagan,

                22.T.Pakkiriyammal,

                23.S.Saravanan,

                24.R.Elango,

                25.K.Gopinath,

                26.K.Kathiravan,




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                                                                                           WP No. 15007 of 2019



                27.N.Saravanan,

                28.A.Kannan,

                29.W.Sisalarj,

                30.S.Shamili,

                31.M.Prabhakaran,

                32.M.Sangeetha,

                33.A.Punitha Johney,

                34.G.Gnanasekaran,

                35.M.Suganthi,
                                                                                    Respondent(s)

                PRAYER – petition is filed under Article 226 of the Constitution of India for

                issuance of writ of Certiorarified Mandamus to call for the records of the

                impugned order of selection list of the appointment of 19 village Assistants in

                Sirkazhi Taluk limit, vide Na.Ka.No.906/2015/A7 dated 14/02/2019 issued by

                the Thasildhar of Sirkazhi Town and Taluk, Nagapattinam District, the 7th

                respondent herein, and quash the same, subsequently directing the 1st

                respondent herein to appoint the petitioner for the post of village Assistant of

                the Sirkazhi Taluk limit, Nagapattinam District on he basis of the petitioners

                representation dated 15/03/2019 by Register post.



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                                                                                            WP No. 15007 of 2019




                                  For Petitioner(s)        Mr.R.Natarajan
                                                           for M/s.Dalit Tiger C.Ponnusamy

                                  For Respondent(s)        M/s.Anitha, AGP

                                                             ORDER

Dr.R.Natarajan, the learned counsel representing the learned Counsel for the petitioner submits that the petitioner had deceased on 24.06.2019 and thus the writ petition stands abated.

2.Recording the above said submission, this writ petition is closed. No costs.

20-08-2025 Index:Yes/No Speaking/Non-speaking order Internet:Yes Neutral Citation:Yes/No tsh https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:05:27 pm ) WP No. 15007 of 2019 To

1.The District Collector, Collectorate of Nagappattinam, Nagappattinam Town and Taluk, Nagappattinam District.

2.The Revenue Divisional Officer, O/o.The District Collector Compound , Nagapattinam Town and Taluk, Nagappattinam District.

3.The Deputy Superintendent of Police, Vigilance and Anti - Corruption, Nagapattinam Town and Taluk, Nagappattinam District.

4.The Revenue Divisional Officer, O/o.The Revenue Divisional Officer,Myladuthurai Town and Taluk, Nagappattinam District.

5.The District Employment Officer, O/o.The District Employment Officer,Nagapattinam Town and Taluk, Nagappattinam District.

6.The Assistant Director Ex Service Man Welfare Board, O/o.Ex- Service man Welfare Board,Nagapattinam Town and Taluk, Nagappattinam District.

7.The Thasildhar, O/o.The Thasildhar, Sirkazhi Town and Taluk, Nagappattinam District.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:05:27 pm ) WP No. 15007 of 2019

8.The Inspector of Police, Vigilance and Anti - Corruption, Nagapattinam Town and Taluk, Nagappattinam District.

9.The Revenue Inspector, O/o.The Revenue Inspector, Sirkazhi Town and Taluk, Nagappattinam District.

10.The Revenue Inspector, O/o.The Revenue Inspector,Thiruvenkadu Revenue Firka, Sirkazhi Taluk, Nagapattinam District.

11.The Revenue Inspector, O/o.The Revenue Inspector,Vaitheeswaran Koil Revenue Firka, Sirkazhi Taluk, Nagapattinam District.

12.The Revenue Inspector, O/o.The Revenue Inspector,Puttur Revenue Firka, Sirkazhi Taluk, Nagapattinam District.

13.The Revenue Inspector, O/o.The Revenue Inspector,Madhanam Revenue Firka, Sirkazhi Taluk, Nagapattinam District.

https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:05:27 pm ) WP No. 15007 of 2019 T. VINOD KUMAR J.

tsh WP No. 15007 of 2019 20-08-2025 https://www.mhc.tn.gov.in/judis ( Uploaded on: 21/08/2025 02:05:27 pm )