Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33A] [Entire Act] State of Tamilnadu - Subsection Section 33A(2) in The Tamil Nadu Co-Operative Societies Act, 1983 (2)The Tamil Nadu State Co-operative Societies Election Commissioner shall be appointed by the Government.
