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Supreme Court - Daily Orders

Bhupinder Singh vs Unitech Ltd. on 28 October, 2021

Bench: D.Y. Chandrachud, M.R. Shah

     CA 10856/2016
                                            1


     ITEM NO.301                     COURT NO.4                 SECTION XVII-A

                         S U P R E M E C O U R T O F     I N D I A
                                 RECORD OF PROCEEDINGS

                              Civil Appeal No.10856/2016


     BHUPINDER SINGH                                            Appellant(s)

                                           VERSUS

     UNITECH LTD.                                               Respondent(s)

     (With appln.(s) for      IA No.50706/2021 - APPROPRIATE ORDERS/
     DIRECTIONS, IA No.50683/2021 - APPROPRIATE ORDERS/DIRECTIONS,   IA
     No.116163/2021 - APPROPRIATE ORDERS/DIRECTIONS, IA No.81663/2021 -
     APPROPRIATE ORDERS/DIRECTIONS, IA No.57580/2021 - APPROPRIATE
     ORDERS/DIRECTIONS,   IA   No.112090/2021   -   INTERVENTION,    IA
     No.79304/2020 – INTERVENTION, IA No.50704/2021 – INTERVENTION/
     IMPLEADMENT, IA No.81660/2021 – INTERVENTION/IMPLEADMENT, IA
     No.57581/2021 – INTERVENTION/IMPLEADMENT and IA No.5463/2021 -
     PERMISSION TO PLACE ADDITIONAL FACTS AND GROUNDS)


     Date : 28-10-2021 These matters were called on for hearing today.


     CORAM :
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                         HON'BLE MR. JUSTICE M.R. SHAH


     For Appellant(s)
                             Mr. Deepak Goel, AOR

     For Respondent(s)       Mr. N. Venkataraman, ASG
                             Ms. Anubha Agrawal, AOR

                             Ms.   Madhvi Divan, ASG
                             Ms.   Shraddha Deshmukh, Adv.
                             Mr.   Chinmay Chandra, Adv.
                             Mr.   Prashant Singh B, Adv.
Signature Not Verified
                             Mr.   Siddhant Kohli, Adv.
Digitally signed by
Chetan Kumar
Date: 2021.10.29
16:50:26 IST
Reason:
CA 10856/2016
                               2


                Mr.   Rajan Kr. Chourasia, Adv.
                Mr.   Amrish Kumar, Adv.
                Mr.   Raj Bahadur Yadav, Adv.
                Mr.   Shekhar Vyas, Adv.
                Mr.   Ayush Puri, Adv.
                Ms.   Praveena Gautam, Adv.
                Ms.   Ruchi Kohli, Adv.
                Mr.   M.K. Maroria, Adv.
                Mr.   Arvind Kumar Sharma, AOR

                Mr. Pawanshree Agrawal, AOR

                Ms. Manju Jetley, AOR

                Mr.   P.R. Ramasesh, Adv.
                Mr.   Ankolekar Gurudatta, AOR
                Mr.   Sanuj Das, Adv.
                Mr.   Rajendra Koushik, Adv.

                Dr. Vinod Kumar Tewari, AOR

                Mr. Milind Kumar, AOR

                Mr. Amit Agrawal, AOR
                Ms. Radhika Yadav, Adv.
                Mr. Naman Khatwani, Adv.

                Mr. Sonal Jain, AOR

                Mr.   Vikramjit Banerji, Sr. Adv.
                Ms.   Adity Gupta, Adv.
                Ms.   Jasmine Damkewala, AOR
                Ms.   Vaishali Sharma, Adv.
                Mr.   Dinesh Chander Trehan, Adv.

                Mr. Gaurav Goel, AOR

                Mr. E.C. Agrawala, AOR

                Mr.   Rajesh Kumar Gautam, AOR
                Mr.   Anant Gautam, Adv.
                Mr.   Nipun Sharma, Adv.
                Mr.   Ravi Solanki, Adv.
CA 10856/2016
                               3


                Mr.   Arvind Gupta, AOR
                Mr.   Ravindra Tiwary, Adv.
                Mr.   Vivek Bhojrajka, Adv.
                Mr.   Pankaj Singh, Adv.
                Mr.   Vipin Kumar, Adv.

                Mr. B. Krishna Prasad, AOR

                Mr. Pradeep Chindra, Adv.
                Mr. Rajan Chawla, AOR

                Mr. Akshat Kumar, AOR
                Mr. D.K. Rustogi, Adv.

                Mr. Ravindra Kumar, AOR

                Mr. Dhruv Tamta, AOR

                Mr. Parag Tripathi, Sr. Adv.
                Mr. Kartik Yadav, Adv.
                Mr. Parinay Vasandani, Adv.
                Mr. Manhar Singh Saini, Adv.
                Mr. Mishika Bajpai, Adv.
                Mr. Chandra Prakash, Adv.
                M/s. D.S.K. Legal

                Mr. Manish Kumar Gupta, AOR

                Mr. Neeraj Shekhar, AOR

                Ms. Vibha Mahajan, Adv.
                Ms. Upasana Nath, AOR

                Mr. Rajesh Kumar Chaurasia, AOR

                Mr. Atul Kumar, AOR

                Mr.   Utsav Trivedi, Adv.
                Mr.   Abhinay, AOR
                Mr.   Milinda Sharma, Adv.
                Ms.   Unnati Vijay, Adv.
                Ms.   Shivani Bhushan, Adv.
                Ms.   Aishwarya Samal, Adv.
CA 10856/2016
                               4


                Ms. Shruti Agarwal, AOR

                Mr. Pranav Kumar, AOR

                Mr. D.S. Chauhan, AOR
                Ms. Ruchi Singh, Adv.
                Mr. Prashant Kumar, Adv.

                Mr.   Deepak M. Nargolkar, Sr. Adv.
                Mr.   Anant Kumar Vatsya, Adv.
                Dr.   Avinash Poddar, Adv.
                Mr.   Shiv Kumar, Adv.
                Mr.   Ashish Kumar Sinha, Adv.
                Mr.   Devendra Singh, AOR
                Mr.   Ritin Rai, Sr. Adv.
                Mr.   Rajshekhar Rao, Sr. Adv.
                Ms.   Liz Mathew, AOR
                Ms.   Zehra Khan, Adv.
                Ms.   Kritika Bhardwaj, Adv.
                Mr.   Vinayak Mehrotra, Adv.
                Ms.   Sonali Jain, Adv.
                Mr.   Areeb Amanullah, Adv.
                Ms.   Shreya Choudhary, Adv.
                Ms.   Vasudha Jain, Adv.

                Mr. Anil Kumar, Adv.
                Mr. Kamal Mohan Gupta, AOR

                Mr.   Anand Sukumar, Adv.
                Mr.   S. Sukumaran, Adv.
                Mr.   Bhupesh Kumar Pathak, Adv.
                Ms.   Meera Mathur, AOR

                Mr.   Mohit Paul, AOR
                Mr.   Mohit Jolly, Adv.
                Ms.   Chand Chopra, Adv.
                Ms.   Sunaina Phul, Adv.
                Ms.   Dipika Jain, Adv.

                Mr. Kaustubh Shukla, AOR

                Mr. Braj Kishore Mishra, AOR
                Mr. Vinod Kumar, Adv.
                Mr. Abhishek Yadav, Adv.
CA 10856/2016
                               5



                Mr. Utkarsh Sharma, AOR

                Mr. Kaushik Choudhury, AOR

                Mr.   Sharath Sampath, Adv.
                Mr.   Tarun Mehta, Adv.
                Mr.   Manikya Khanna, Adv.
                Ms.   Nidhi Mohan Parashar, AOR
                Mr.   Pratyaksh Sharma, Adv.
                Mr.   Aditya Krishna, Adv.

                Mr. Tushar Singh, AOR

                Mr. Sarad Kumar Singhania, AOR

                Mr. M.P. Vinod, AOR

                Ms. Priyanjali Singh, AOR
                Mr. Rahul Rathore, Adv.

                Mr. Vikram Hegde, Adv.
                Mr. Shantanu Lakhotia, Adv.
                Ms. Hima Lawrence, AOR

                Mr. Rajiv Mehta, AOR

                Mr. Vineet Bhagat, AOR

                Mr. Arvind Kumar Tewari, AOR

                Ms. Sujata Kurdukar, AOR

                Ms. Anshula Vijay Kumar Grover, AOR

                Mr. Neeraj Kumar Gupta, AOR

                Mr. Jappanpreet Hora, Adv.
                Mr. Prabjot Hora, Adv.
                Mr. A. Karthik, AOR

                Mr. Sudhansu Palo, AOR

                Mr. Ravi Panwar, AOR
CA 10856/2016
                               6



                Mr. Raj Kamal, AOR

                Mr. Amit Shrivastava, AOR

                Mr.   Krishnan Venugopal, Sr. Adv.
                Mr.   Sanjay Bhatt, Adv.
                Ms.   Akansha Srivastava, Adv.
                Mr.   Rabin Majumder, AOR

                Mr. Sunil Fernandes, AOR

                Mr. Romy Chacko, AOR

                Mr. Kumar Dushyant Singh, AOR

                Ms. Rashi Bansal, AOR

                Mr. Aman Raj Gandhi, AOR

                Mr.   Anshay Dhatwalia, Adv.
                Mr.   Vishnu Mohan Nair, Adv.
                Ms.   Kumud Nijhawan, Adv.
                Mr.   Ashwani Kumar, AOR

                Mr. Senthil Jagadeesan, AOR

                Mr. Shashank Manish, AOR

                Ms. Rupy Singh Ahjuja, Adv.
                Ms. Hancy Maini, Adv.
                Ms. Kritika Sachdeva, Adv.
                M/s. Karanjawala & Co.

                Mr.   Ashish Kamat, Adv.
                Mr.   Ajay Vazirani, Adv.
                Mr.   Devmalya Banerjee, Adv.
                Mr.   Ameya Deosthale, Adv.
                Mr.   Kartik Bhatnagar, Adv.
                Mr.   Ujjwal Singh, Adv.
                Mr.   Vardaan Wanchoo, Adv.
                Ms.   Sharanya Mahimtura, Adv.
                Ms.   Astha Prasad, Adv.
CA 10856/2016
                               7


                Mr. C.K. Sasi, AOR

                Mr. Sanjay Kumar Tyagi, AOR

                Mr. P.K. Jain, AOR

                Mr. Sandeep Devashish Das, AOR
                Mr. Dushyant Sarna, Adv.

                Mr.   Manish Shanker Srivastava, Adv.
                Mr.   Vivek Srivastava, Adv.
                Mr.   Abhishek Kumar Singh, AOR
                Ms.   Pallavi Baghel, Adv.

                Mr. Raj Bahadur Yadav, AOR

                Mrs. Pragya Baghel, AOR

                Mr. Dileep Poolakkot, Adv.
                Mr. Harshad V. Hameed, AOR
                Mrs. Ashly Harshad, Adv.

                Mr. Nitin Saluja, AOR

                Mr. Mukesh Kumar Maroria, AOR

                Mr. Sumit R. Sharma, AOR

                Mr. Vipin Kumar Jai, AOR

                Mr. Aakarsh Kamra, AOR

                Dr.   Lalit Bhasin, Adv.
                Ms.   Nina Gupta, Adv.
                Ms.   Ananya Marwah, Adv.
                Ms.   Ruchika Joshi, Adv.
                Mr.   P.V. Yogeswaran, AOR

                Mr. Nikilesh Ramachandran, AOR

                Mr.   Pratap Venugopal, Adv.
                Ms.   Surekha Raman, Adv.
                Mr.   Akhil Abraham Roy, Adv.
                Mr.   Vijay Valsan, Adv.
CA 10856/2016
                               8


                M/s. K J John And Co.

                Mr. Divyesh Pratap Singh, AOR

                Mr. Nakul Mohta, Adv.
                Ms. Misha Rohatgi, AOR
                Mr. Devansh Shrivastava, Adv.

                M/s. Udit Kishan And Associates

                Mr. Preshit Vilas Surshe, AOR

                Mr. Ashish Virmani, AOR

                Mr. B. Ramana Murthy, AOR

                Mrs. Geetha Kovilan, AOR

                Mr. V.K. Monga, AOR

                Ms. Astha Tyagi, AOR

                Mr. Abhisth Kumar, AOR

                Ms.   Vibha Datta Makhija, Sr. Adv.
                Mr.   Shariq Ahmed, Adv.
                Mr.   Tariq Ahmed, Adv.
                Mr.   Praveen Gaurav, Adv.
                Mr.   Sunil Kumar Verma, AOR

                Petitioner-in-person

                Mr. M.L. Lahoty, Adv.
                Mr. Paban K. Sharma, Adv.
                Mr. Anchit Sripat, Adv.

                Ms. Shikha Dixit, Adv.

                Mr. Janak Dwarkadas, Sr. Adv.
                Mr. Chitranshul A Sinha, Adv.
                Mr. Anil Agarwal, Adv.
                Mr. Chirag Kamdar, Adv.
                Mr. Jaskaran Singh Bhatia, Adv.
                M/s. Dua Associates
CA 10856/2016
                                                 9



                               Mr. Syed Jafar Alam, Adv.
                               Ms. Varuna Bhanrale, Adv.
                               Mr. Sumit Nagpal, Adv.

                               Mr.   Nikhil Nayyar, Sr. Adv.
                               Ms.   Pritha Srikumar Iyer, Adv.
                               Mr.   Naveen Hegde, Adv.
                               Ms.   Mansi Binjrajka, Adv.


                               Mr.   Vikram Nankani, Sr. Adv.
                               Mr.   Vipin Jain, Adv.
                               Mr.   Shwetabh Sinha, Adv.
                               Mr.   Ujjal Banerjee, Adv.
                               Mr.   Ashish Rao, Adv.
                               Mr.   Akash Khurana, Adv.


                     UPON hearing the counsel the Court made the following
                                      O R D E R

IA No 50683/2021 in CA No 10856/2016 1 Mr N Venkataraman, learned Additional Solicitor General has submitted a report titled ‘Action Taken Report – II’ in pursuance of the previous order of this Court dated 21 October 2021.

2 Since the report contains averments in relation to the agreements which have been entered into by Suraksha ARC with ICICI group entities and with the erstwhile management of Unitech Limited, we consider it appropriate to grant some time to the learned counsel for Suraksha ARC to take instructions and respond to the Action Taken Report – II.

3 We permit the new Board of Management of Unitech Limited constituted by the Government of India to proceed ahead with the appointment of Project Management Consultants for Part A of the Scope of Work, except the Award of Contracts. Part A of the work to be done by the PMCs at this stage shall cover the following items (except vii below):

CA 10856/2016 10
(i) Complete the process of verification of present status of each project site and finalization of accounts of the existing contractors;
(ii) Undertake and complete the process of fore-closure/ abrogation of the existing contracts and handing over and taking over of Works;
(iii) Preparation of Detailed Project Reports (DPRs) for the balance works of each project, comprising the Bill of Quantities (BOQs) and the Cost Estimates of balance works;
(iv) Preparation of the Tender Documents for the balance works of all the project sites;
(v) Preparation of budget, cash flow requirements and time-

lines for Completion Programme of each project;

(vi) Appraise the need for preparation and submission of revised layout plans/ building plans and assist in submission and approval of such revised layouts/ building plans from the respective competent authorities;

(vii) Complete the Bid management process (including Preparation of bid document, invitation of bids and their evaluation) and submit recommendations to the Management;

(viii) Prepare the completion schedule along with budget and cash-flow requirements for completion of the projects;

(ix) Develop the Management Information System and CA 10856/2016 11 Reporting formats covering the complete scope of work for creation and maintenance of records and effective monitoring of the progress of work.

4 We clarify that at this stage, no award of contracts shall be undertaken by the PMCs without the express prior permission of this Court. The ambit of the work of PMCs shall exclude item (vii) above at the present stage. The above permission shall be without prejudice to the rights and contentions of all the secured creditors.

5 Paragraph 4 of the affidavit dated 16 August 2021 filed by the Chief Operating Officer on behalf of the new Board of Management clarifies that the fees payable to the PMCs for Part A of the Scope of Work (Pre-Project Activities) is 0.45% of the initially estimated costs. The estimated costs on the basis of which 0.45% is to be computed are Rs 5,000 crores, subject to finalization.

6 List the application on 10 November 2021 at 3.00 pm. IA 57580 and 57581 of 2021 in Civil Appeal No 10856 of 2016, IA 81660 and 81663 of 2021 in Civil Appeal No 10856 of 2016, IA No 112090 of 2021 IA 50704 and 50706 of 2021 in Civil Appeal No 10856 of 2016 with IA Nos 79304 of 2020 and IA No 5463 of 2021 1 List the applications at 3 pm on 10 November 2021.

                  (CHETAN KUMAR)                                  (SAROJ KUMARI GAUR)
                   A.R.-cum-P.S.                                      Court Master