Supreme Court - Daily Orders
Sai Ram Enterprises vs Amit Pandey on 19 July, 2019
Bench: Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.19 COURT NO.13 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5093/2019
SAI RAM ENTERPRISES & ORS. Appellant(s)
VERSUS
AMIT PANDEY & ORS. Respondent(s)
(IA No.89524/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.89523/2019-EX-PARTE STAY and IA No.89527/2019-
EXEMPTION FROM FILING O.T. and IA No.89525/2019-PERMISSION TO FILE
LENGTHY LIST OF DATES )
Date : 19-07-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Appellant(s) Mr. P.N. Misra, Sr. Adv.
Mr. Sharad Chauhan, Adv.
Mr. Raman Yadav, Adv.
Mr. Akshay Rana, Adv.
Mr. Yagyawalkya Singh, Adv.
Mr. Utkarsh Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with C.A. No. 11368 of 2018. Respondent no.1 may be served by way of usual mode as well dasti also.
Respondent Nos. 2 to 5 may be served through their standing counsel.
(NEELAM GULATI) (ANITA RANI AHUJA) COURT MASTER (SH) COURT MASTER (NSH) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.07.20 12:19:51 IST Reason: