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State of Uttar Pradesh - Section

Section 39 in THE ALLAHABAD HIGH COURT OFFICERS AND STAFF (CONDITIONS OF SERVICE AND CONDUCT) RULES, 1976

39. Canvassing­­ No recommendation either written or oral other than those required underthese rules will be taken into consideration. Any attempt on the part of a candidate to enlistsupport directly or indirectly for his candidature by other means will disqualify him for