Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Maharashtra - Subsection

Section 38(5) in Maharashtra Co-operative Societies (Election to Committee) Rules, 2014

(5)Every ballot box used at a polling station shall bear the seal both inside and outside marked with-
(a)the serial number, if any, and the name of constituency ;
(b)the serial number and name of the polling station ;
(c)the serial number of the ballot box to be filled in at the end of the poll on the label outside the ballot box only, and
(d)the date of poll.