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[Cites 0, Cited by 0] [Section 37(2)] [Section 37] [Entire Act]

State of Bihar - Subsection

Section 37(2)(ii) in The Nalanda Open University Act, 1995

(ii)The Executive Council shall forthwith consider the estimate and the report of the Finance Committee and return the estimate to the department or the study centre for rectification of defects therein, if any.