Madhya Pradesh High Court
Carnet Elias Fernandes vs State Bank Of India on 17 September, 2024
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 WP-22479-2023 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 22479 of 2023 (CARNET ELIAS FERNANDES AND OTHERS Vs STATE BANK OF INDIA AND OTHERS ) Dated : 17-09-2024 Pleadings are not complete, therefore, urgent hearing cannot be done.
I.A.No.15394/2024 is dismissed.
(VISHAL DHAGAT) JUDGE nd Signature Not Verified Signed by: NEETI TIWARI Signing time: 19-09-2024 10:37:01