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Andhra Pradesh High Court - Amravati

M/S The T. Narsapuram Primary ... vs The Income Tax Officer Ward 1, on 17 October, 2023

                      HIGH COURT OF ANDHRA PRADESH
                         MAIN CASE No.: W.P.No.26363 of 2023
                                PROCEEDING SHEET

Sl.     DATE                                                                   OFFICE
                                           ORDER

No NOTE 17.10.2023 UDPR, J & AVRB, J Counter not filed.

For counter, at request, Post on 08.11.2023. Until further orders, the respondent authorities shall not take any coercive action against the petitioner pursuant to the impugned notice dated 31.03.2023 issued under Section 148 of Income Tax Act.

________ UDPR, J ________ AVRB, J NNN