Andhra Pradesh High Court - Amravati
M/S The T. Narsapuram Primary ... vs The Income Tax Officer Ward 1, on 17 October, 2023
HIGH COURT OF ANDHRA PRADESH
MAIN CASE No.: W.P.No.26363 of 2023
PROCEEDING SHEET
Sl. DATE OFFICE
ORDER
No NOTE 17.10.2023 UDPR, J & AVRB, J Counter not filed.
For counter, at request, Post on 08.11.2023. Until further orders, the respondent authorities shall not take any coercive action against the petitioner pursuant to the impugned notice dated 31.03.2023 issued under Section 148 of Income Tax Act.
________ UDPR, J ________ AVRB, J NNN