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[Cites 0, Cited by 0] [Section 112] [Entire Act]

State of Andhra Pradesh - Subsection

Section 112(1) in Andhra Pradesh Civil Rules of Practice and Circular Orders, 1980

(1)At the top of every sheet used for recording evidence shall be written the name of the witness, his father's name, age, residence and occupation, the number of the witness and the case number.