Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 62A(5)] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(5)(c) in The U.P. Factories Rules, 1950

(c)No oven or drier shall be operated without its safety ventilation system working in an efficient manner;