Supreme Court - Daily Orders
Rakesh Rai vs M/S. National Aviation Co. Of India Ltd. ... on 3 December, 2018
Bench: Chief Justice, Sanjay Kishan Kaul, K.M. Joseph
ITEM NO.8 COURT NO.1 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. No. 170218/2018 in Civil Appeal Nos. 719-721/2016
RAKESH RAI Appellant
VERSUS
M/S. NATIONAL AVIATION CO. OF INDIA LTD.
THROUGH ITS MANAGING DIRECTOR & ANR. Respondents
(FOR EARLY HEARING)
Date : 03-12-2018 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MR. JUSTICE K.M. JOSEPH
For Appellant
Mr. Siddhartha, Adv.
Ms. Pooja Dhar, AOR
For Respondents
Dr. Lalit Bhasin, Adv.
Ms. Nina Gupta, Adv.
Ms. Palak Chadha, Adv.
Mr. Dhawal Jain, Adv.
Ms. Meghana, Adv.
Mr. Mudit Sharma, AOR
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing of the appeals.
List the appeals in the month of April, 2019 before the appropriate Bench.
The application is accordingly disposed of.
Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.12.03 16:58:35 IST Reason: (Deepak Guglani) (Anand Prakash) Court Master Court Master